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Shailendra Gautam vs Union Of India And Others
2012 Latest Caselaw 5389 ALL

Citation : 2012 Latest Caselaw 5389 ALL
Judgement Date : 31 October, 2012

Allahabad High Court
Shailendra Gautam vs Union Of India And Others on 31 October, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54141 of 2012
 

 
Petitioner :- Shailendra Gautam
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Anshul Kumar Singhal,Vinod Kumar Agrawal
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Sri Shishir Mehrotra, learned counsel for the respondent states that he has received instruction that in the review medical test, the petitioner was found unfit and therefore, he could be selected. He, however, submitted that necessary papers relating to review medical test could not be received and he sought two weeks further time to produce the necessary documents.

List on 20.11.2012.

Order Date :- 31.10.2012

OP

 

 

 
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