Citation : 2012 Latest Caselaw 5367 ALL
Judgement Date : 30 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 54805 of 2012 Petitioner :- Mahindri Devi, A.S.I. (M) Respondent :- State Of U.P. And Others Petitioner Counsel :- Pankaj Sharma,G.D. Sharma Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 30.10.2012
OP
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