Mushtaq Ali & Others vs State Transport Appellate ...
2012 Latest Caselaw 5354 ALL

Citation : 2012 Latest Caselaw 5354 ALL
Judgement Date : 30 October, 2012

Allahabad High Court

Mushtaq Ali & Others vs State Transport Appellate ... on 30 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 14651 of 1994
 

 
Petitioner :- Mushtaq Ali & Others
 
Respondent :- State Transport Appellate Tribunal & Others
 
Petitioner Counsel :- A.D.Saunders
 
Respondent Counsel :- S.C.,C.P.Ghildyal,Shiv Nath Dey
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list showing the name of Sri S.N. Jaiswal as counsel for the respondents.

Order Date :- 30.10.2012

Download the LatestLaws.com Mobile App