Ram Jatan Rai vs State Of U.P.& Others
2012 Latest Caselaw 5259 ALL

Citation : 2012 Latest Caselaw 5259 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Ram Jatan Rai vs State Of U.P.& Others on 18 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 39822 of 1994
 

 
Petitioner :- Ram Jatan Rai
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- F.Rai,C.K.Rai
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list along with the record of Writ Petition No. 25317 of 1991.

Order Date :- 18.10.2012

Download the LatestLaws.com Mobile App