Lalla Singh vs State Of U.P. & Others
2012 Latest Caselaw 5141 ALL

Citation : 2012 Latest Caselaw 5141 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Lalla Singh vs State Of U.P. & Others on 15 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 15224 of 1998
 

 
Petitioner :- Lalla Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.K.Singh,S.K. Srivastava,Sumod Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The order sheet reveals that on several occasions at the instance of Sri R.K. Singh, Advocate the case has been adjourned. Today again adjournment has been sought on the ground of illness.

List in the next cause list peremptorily.

Order Date :- 15.10.2012

Download the LatestLaws.com Mobile App