Rohit Verma vs State Of U.P.
2012 Latest Caselaw 5098 ALL

Citation : 2012 Latest Caselaw 5098 ALL
Judgement Date : 12 October, 2012

Allahabad High Court

Rohit Verma vs State Of U.P. on 12 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6399 of 2012
 

 
Petitioner :- Rohit Verma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is the third application for bail, the second one having been dismissed vide order dated 17.5.2012 passed by a Co-ordinate Bench (V.C. Gupta, J.).

Let this application for bail be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.

Order Date :- 12.10.2012

A.Nigam

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