Munsi Lal vs State Of U.P.
2012 Latest Caselaw 5056 ALL

Citation : 2012 Latest Caselaw 5056 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Munsi Lal vs State Of U.P. on 11 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6337 of 2012
 

 
Petitioner :- Munsi Lal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amit Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List after three weeks.

In the meantime, counter affidavit be filed clearly indicating incriminating material collected against the applicant.

Order Date :- 11.10.2012

A.Nigam

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