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Omkar vs State Of U.P.
2012 Latest Caselaw 4992 ALL

Citation : 2012 Latest Caselaw 4992 ALL
Judgement Date : 9 October, 2012

Allahabad High Court
Omkar vs State Of U.P. on 9 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 4526 of 2004
 

 
Petitioner :- Omkar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- Govt. Advocate,Nitinjay Pandey,R.K. Vaish
 

 
Hon'ble Yogesh Chandra Gupta,J.

Perused the office report dated 9.10.2012.

As per office report the record of criminal appeals are not traceable as yet.

Office is directed to search out the records of the appeals and list this revision on 6.11.2012 before the appropriate Bench along with Criminal Appeal Nos.1998 of 2009 and 1232 of 2009.

Order Date :- 9.10.2012

Hasnain

 

 

 
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