Girand Yadav vs State Of U.P. & Ors.
2012 Latest Caselaw 4951 ALL

Citation : 2012 Latest Caselaw 4951 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Girand Yadav vs State Of U.P. & Ors. on 9 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2325 of 2010
 

 
Petitioner :- Girand Yadav
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Amit Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate,Jai Praksh Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Rejoinder affidavit filed today on behalf of the revisionist in reply to the counter affidavit filed on behalf of opposite parties no.2 is taken on record.

As prayed, list on 4.12.2012.

Interim order, if any, shall continue till the date fixed.

Order Date :- 9.10.2012

Hasnain

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