Citation : 2012 Latest Caselaw 4944 ALL
Judgement Date : 9 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 4828 of 2011 Petitioner :- Satish Kumar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Chandra Gupta,Mayank Kumar Gupta Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Counsel for the petitioner states that a charge-sheet has already been filed in the matter. Therefore, the writ petition does not survive for any further consideration.
Writ petition is dismissed.
Interim order, if any, stands discharged.
Order Date :- 9.10.2012
VR
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