Constable No. 24681/860570167 ... vs State Of U.P. And Others
2012 Latest Caselaw 4843 ALL

Citation : 2012 Latest Caselaw 4843 ALL
Judgement Date : 5 October, 2012

Allahabad High Court

Constable No. 24681/860570167 ... vs State Of U.P. And Others on 5 October, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Civil Misc. Time Extension Application No. 235061 of 2012
 
Inre:
 
Case :- WRIT - A No. - 56899 of 2011
 

 
Petitioner :- Constable No. 24681/860570167 Vinod Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Y.N.Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Order passed by this Court dated 10.10.2011 has not been complied with till date.

By means of this application the officers seek six months' time to comply with the order dated 10.10.2011, nearly a year has elapsed from the date of the order.

Application is rejected.

Order Date :- 5.10.2012

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