Smt. Leela Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 4726 ALL

Citation : 2012 Latest Caselaw 4726 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Smt. Leela Singh And Others vs State Of U.P. And Others on 3 October, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3128 of 2011
 

 
Petitioner :- Smt. Leela Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kshitiksh Pandey,S.P.Singh Parmar,Satya Srivastava
 
Respondent Counsel :- Govt. Advocate,R.K. Singh Baghel
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Passed over on the illness-slip of Sri S.P. Singh Parmar, Advocate.

List on 10.10.2012 peremptorily.

Order Date :- 3.10.2012

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