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Chandra Prakash & Others vs State Of U.P. & Others
2012 Latest Caselaw 5768 ALL

Citation : 2012 Latest Caselaw 5768 ALL
Judgement Date : 27 November, 2012

Allahabad High Court
Chandra Prakash & Others vs State Of U.P. & Others on 27 November, 2012
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 3875 of 1997
 

 
Petitioner :- Chandra Prakash & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Krishna Capoor,B.B.Upadhyay,Raghubir Singh
 
Respondent Counsel :- Govt.Advocate,V.K.Sharma
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Passed over on the illness slip of Sri B.B.Upadhyay, learned counsel for the applicant.

List in the next cause list peremptorily.

Order Date :- 27.11.2012

Monika

 

 

 
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