Narsingh Bafna & Another vs State Of U.P. & Another
2012 Latest Caselaw 5763 ALL

Citation : 2012 Latest Caselaw 5763 ALL
Judgement Date : 27 November, 2012

Allahabad High Court

Narsingh Bafna & Another vs State Of U.P. & Another on 27 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 6837 of 1997
 

 
Petitioner :- Narsingh Bafna & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- S.K.Agarwal,A.D. Giri,G.S.Chaturvedi,Kundan Rai
 
Respondent Counsel :- Govt. Advocate,R.D. Khare
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Sri Udai Pratap Singh, holding brief of Sri I.K. Chaturveni, learned counsel for the applicant makes a mention for passing over the case for today.

The matter is pending since 1997, more than 14 years.

List this case in the next cause list peremptorily.

Order Date :- 27.11.2012

Monika

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