Manisha Devi vs The State Of U.P Thru C.B.I., ...
2012 Latest Caselaw 5630 ALL

Citation : 2012 Latest Caselaw 5630 ALL
Judgement Date : 19 November, 2012

Allahabad High Court

Manisha Devi vs The State Of U.P Thru C.B.I., ... on 19 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7307 of 2012
 

 
Petitioner :- Manisha Devi
 
Respondent :- The State Of U.P Thru C.B.I., Lucknow
 
Petitioner Counsel :- Rakesh Pathak,R.D Mishra
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Sri Bireshwar Nath, learned counsel for the respondent-C.B.I. has pointed out that this application needs to be heard alongwith Criminal Misc. Case Nos.1161(B) of 2012 and 442(B) of 2012.

Ordered accordingly.

Order Date :- 19.11.2012

A.Nigam

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