Kashi Prasad Yadav [ P.I.L. ] ... vs Union Of India, Thru. Secretary, ...
2012 Latest Caselaw 5473 ALL

Citation : 2012 Latest Caselaw 5473 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

Kashi Prasad Yadav [ P.I.L. ] ... vs Union Of India, Thru. Secretary, ... on 5 November, 2012

Bench: Imtiyaz Murtaza, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 700 of 2011
 

 
Petitioner :- Kashi Prasad Yadav [ P.I.L. ] Criminal
 
Respondent :- Union Of India, Thru. Secretary, Deptt. Of Home & Others
 
Petitioner Counsel :- Rohit Tripathi
 
Respondent Counsel :- A.S.G.,Bireshwar Nath,I.H. Farooqui,Sagir Ahmad Khan
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashwani Kumar Singh,J.

Dismissed.

For judgment and orders, see our order of date passed on separate sheet and placed on the record of Writ Petition No.2087 (M/B) of 2009.

Order Date :- 5.11.2012

LN/-

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