Raju @ Ranivijay vs The State Of U.P.
2012 Latest Caselaw 5456 ALL

Citation : 2012 Latest Caselaw 5456 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

Raju @ Ranivijay vs The State Of U.P. on 5 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6943 of 2012
 

 
Petitioner :- Raju @ Ranivijay
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Ran Vijay Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Applicant prays for bail in Case Crime No. 1805 of 2010, under Sections 323/324/326/504 I.P.C., Police Station Makhi, District Unnao.

Considering the serious nature of injuries of Laxmi and Shakuntala, let counter affidavit be filed indicating evidence collected against the applicant in commission of crime.

List after three weeks.

Order Date :- 5.11.2012

A.Nigam

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