Rampur District Coop. Bank Ltd. vs Mahmood Ali
2012 Latest Caselaw 2417 ALL

Citation : 2012 Latest Caselaw 2417 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Rampur District Coop. Bank Ltd. vs Mahmood Ali on 31 May, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 48872 of 2002
 

 
Petitioner :- Rampur District Coop. Bank Ltd.
 
Respondent :- Mahmood Ali
 
Petitioner Counsel :- H.R. Misra
 
Respondent Counsel :- S.C.,A.A. Khan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Allowed.

Proceedings pending before the Labour/Industrial Tribunal is quashed.

For detailed orders see my order of date passed on separate sheets of paper (seven pages) in the connected Civil Misc. Writ Petition No. 49561 of 2002 (Brahmawarta Commercial Cooperative Bank Ltd., Kanpur versus Presiding Officer, Industrial Tribunal III, U.P. Kanpur).

Order Date :- 31.5.2012

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