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Kailash Narayan And Another vs Ram Sewak And Others
2012 Latest Caselaw 2371 ALL

Citation : 2012 Latest Caselaw 2371 ALL
Judgement Date : 30 May, 2012

Allahabad High Court
Kailash Narayan And Another vs Ram Sewak And Others on 30 May, 2012
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 165 of 2006
 

 
Petitioner :- Kailash Narayan And Another
 
Respondent :- Ram Sewak And Others
 
Petitioner Counsel :- Veena Singh
 

 
Hon'ble Manoj Misra,J.

List has been revised. No one appears to press this appeal.

Accordingly, the appeal is dismissed for want of prosecution.

Order Date :- 30.5.2012

AKShukla/-

 

 

 
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