Lila Devi vs Ajay Kumar Singh And Anr.
2012 Latest Caselaw 2289 ALL

Citation : 2012 Latest Caselaw 2289 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Lila Devi vs Ajay Kumar Singh And Anr. on 29 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2220 of 2012
 

 
Petitioner :- Lila Devi
 
Respondent :- Ajay Kumar Singh And Anr.
 
Petitioner Counsel :- Arun Kumar Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Admit.

Issue notice.

Order Date :- 29.5.2012

Download the LatestLaws.com Mobile App