M/S Kanoria Chemicals & ... vs State Of U.P.& Others
2012 Latest Caselaw 2257 ALL

Citation : 2012 Latest Caselaw 2257 ALL
Judgement Date : 28 May, 2012

Allahabad High Court

M/S Kanoria Chemicals & ... vs State Of U.P.& Others on 28 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT TAX No. - 404 of 2000
 

 
Petitioner :- M/S Kanoria Chemicals & Industries Ltd. & Another
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- V.K. Upadhyaya,Ritvik Upadhayay
 
Respondent Counsel :- C.S.C.,K.K.Srivastava,K.Kumar,S.M. Dayal,S.P.Kesharwani
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Let it be listed after final order of the Supreme Court of India.

For order, see order of date passed on Writ Petition (Tax) No. 40 of 2000.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 28.5.2012

MK/

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