Citation : 2012 Latest Caselaw 2241 ALL
Judgement Date : 28 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 3463 of 2012 Petitioner :- Ramchela Respondent :- State Of U.P. Petitioner Counsel :- Sunil Kumar Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Criminal Misc. Case No.3505(B) of 2012, Balaster v. State of U.P.
Order Date :- 28.5.2012
A.Nigam
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