Divisional Manager, The Oriental ... vs Smt. Lata And Others
2012 Latest Caselaw 2227 ALL

Citation : 2012 Latest Caselaw 2227 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Divisional Manager, The Oriental ... vs Smt. Lata And Others on 25 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 787 of 2012
 

 
Petitioner :- Divisional Manager, The Oriental Insurance Company
 
Respondent :- Smt. Lata And Others
 
Petitioner Counsel :- Manish Goyal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Connect it with First Appeal From Order Defective No. 708 of 2012.

Order Date :- 25.5.2012

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 787 of 2012

Petitioner :- Divisional Manager, The Oriental Insurance Company

Respondent :- Smt. Lata And Others

Petitioner Counsel :- Manish Goyal

Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION NO. 166720 OF 2012.

Issue notice.

Order Date :- 25.5.2012