Citation : 2012 Latest Caselaw 2169 ALL
Judgement Date : 24 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. SINGLE No. - 794 of 1995 Petitioner :- Amarnath Dubey And Others Respondent :- D.M. And Others Petitioner Counsel :- S.K. Khare Respondent Counsel :- C S C Hon'ble Vishnu Chandra Gupta,J.
List revised.
No one is present to press this petition.
It is, accordingly, dismissed for want of prosecution.
Interim order, if any, is vacated.
Order Date :- 24.5.2012
S. Kumar
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