Yogendra Singh & Others vs State Of U.P. & Others
2012 Latest Caselaw 2155 ALL

Citation : 2012 Latest Caselaw 2155 ALL
Judgement Date : 24 May, 2012

Allahabad High Court

Yogendra Singh & Others vs State Of U.P. & Others on 24 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 235 of 1996
 

 
Petitioner :- Yogendra Singh & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rakesh Sharma
 
Respondent Counsel :- C.S.C.,Nilesh Anand,S.K. Srivastava,Sujata Srivastava
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present to press this petition.

Name of Sri Rakesh Sharma has been shown in the cause list, who has been elevated to bench.

Card notice has been issued to petitioner no. 1 to 3 for engaging other lawyer.

No power has been filed yet.

It is, accordingly, dismissed for want of prosecution.

Order Date :- 24.5.2012

S. Kumar

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