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Smt. Pushpa Sumani vs The State Of U.P And Anr.
2012 Latest Caselaw 2150 ALL

Citation : 2012 Latest Caselaw 2150 ALL
Judgement Date : 24 May, 2012

Allahabad High Court
Smt. Pushpa Sumani vs The State Of U.P And Anr. on 24 May, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1806 of 2012
 

 
Petitioner :- Smt. Pushpa Sumani
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Manoj Kumar Dixit,Badrus Sahar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let respondent no.2 file counter affidavit specifying whether the use of property was changed or not.

Order Date :- 24.5.2012

A.Nigam

 

 

 
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