M/S Balrampur Chini Mills Ltd. ... vs Chief Dir. (Sugar ) , Dir.Of Sugar ...
2012 Latest Caselaw 2024 ALL

Citation : 2012 Latest Caselaw 2024 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

M/S Balrampur Chini Mills Ltd. ... vs Chief Dir. (Sugar ) , Dir.Of Sugar ... on 21 May, 2012

Bench: R.K. Agrawal, Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. SINGLE No. - 750 of 2008
 

 
Petitioner :- M/S Balrampur Chini Mills Ltd. (U/A 227)
 
Respondent :- Chief Dir. (Sugar ) , Dir.Of Sugar Ministry Of Consumer Affa
 
Petitioner Counsel :- Akhilesh Kalra
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Abhinava Upadhya,J.

On the request of Ms. Kamini Jaiswal put up tomorrow.

Order Date :- 21.5.2012

Download the LatestLaws.com Mobile App