Ram Kishore Verma vs State Of U.P.Through Prin. Secy. ...
2012 Latest Caselaw 2019 ALL

Citation : 2012 Latest Caselaw 2019 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Ram Kishore Verma vs State Of U.P.Through Prin. Secy. ... on 21 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 7191 of 2011
 

 
Petitioner :- Ram Kishore Verma
 
Respondent :- State Of U.P.Through Prin. Secy. Home Civil Sectt. Lko.
 
Petitioner Counsel :- Umesh Chandra Vishwakarma
 
Respondent Counsel :- G.A.,Subodh Kumar Dixit
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present to press this petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 21.5.2012

S. Kumar

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