Pankaj And Ors. vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 2015 ALL

Citation : 2012 Latest Caselaw 2015 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Pankaj And Ors. vs The State Of U.P Thru Principal ... on 21 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5239 of 2011
 

 
Petitioner :- Pankaj And Ors.
 
Respondent :- The State Of U.P Thru Principal Secy., Home., And Anr.
 
Petitioner Counsel :- Dr. Gyan Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioners, list this case in August, 2012.

Order Date :- 21.5.2012

A.Nigam

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