Citation : 2012 Latest Caselaw 2013 ALL
Judgement Date : 21 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- MISC. SINGLE No. - 951 of 2012 Petitioner :- M/S Dalmia Bharat Sugar & Industires Ltd. 11 Th Floor Respondent :- The Chief Director (Sugar) Petitioner Counsel :- Rakesh Kumar Chaudhary Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
On the request of learned counsel for the petitioner put up at 10-15 A.M. tomorrow.
Order Date :- 21.5.2012
mt
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