Girija Shanker Tiwari vs State Of U.P. & Another
2012 Latest Caselaw 2011 ALL

Citation : 2012 Latest Caselaw 2011 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Girija Shanker Tiwari vs State Of U.P. & Another on 21 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4389 of 2009
 

 
Petitioner :- Girija Shanker Tiwari
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Dev K. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

File is not available with the arguing counsel for the State.

Let the investigating officer be present in court on the adjourned date to show that the rice taken in possession from the petitioner belongs to the Government.

List on 05.7.2012.

Order Date :- 21.5.2012

A.Nigam

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