Shashi Bhan Pratap Narayan Singh vs Manyaya Niyayalaya. Upper Mukh ...
2012 Latest Caselaw 2009 ALL

Citation : 2012 Latest Caselaw 2009 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Shashi Bhan Pratap Narayan Singh vs Manyaya Niyayalaya. Upper Mukh ... on 21 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1281 of 2012
 

 
Petitioner :- Shashi Bhan Pratap Narayan Singh
 
Respondent :- Manyaya Niyayalaya. Upper Mukh Niyayaik Dhandadikari And Ors
 
Petitioner Counsel :- Abhay Kumar Srivastava,Amitaa
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Vide order dated 16.4.2012, notice was issued to serve respondent no.3, returnable at an early date. Till date, petitioner has not taken appropriate steps to serve the said respondent. Stay is operating in favour of the petitioner.

List on 28.8.2012.

Interim direction issued vide order dated 16.4.2012 is hereby vacated.

Order Date :- 21.5.2012

A.Nigam

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