Citation : 2012 Latest Caselaw 1966 ALL
Judgement Date : 21 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 407 CR.P.C. No. - 43 of 2012 Petitioner :- Arvind Verma Respondent :- The State Of U.P Thru Secy., Home., Civil Sectt., Lucknow Petitioner Counsel :- Mohd. Haneef Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Although the respondent no.2 has been served as per the service report, however, none has put in appearance on his behalf.
In the interest of justice, let fresh process be issued to serve respondent no.2 for 24.7.2012 through the Chief Judicial Magistrate, Ambedkar Nagar.
Order Date :- 21.5.2012
A.Nigam
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