Ram Ji vs State Of U.P.
2012 Latest Caselaw 1928 ALL

Citation : 2012 Latest Caselaw 1928 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Ram Ji vs State Of U.P. on 18 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2376 of 2012
 

 
Petitioner :- Ram Ji
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dharam Trivedi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned State counsel, list this case in the month of July, 2012.

Order Date :- 18.5.2012

A.Nigam

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