Jai Jai Ram vs State Of U.P. Thru ...
2012 Latest Caselaw 1925 ALL

Citation : 2012 Latest Caselaw 1925 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Jai Jai Ram vs State Of U.P. Thru ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 1596 of 2006
 

 
Petitioner :- Jai Jai Ram
 
Respondent :- State Of U.P. Thru Commissioner,Devi Patan & 4 Ors.
 
Petitioner Counsel :- Smt. Bulbul Godiyal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

Sri Anurag Verma, Advocate filed Vakalatnama for respondent No. 4.

Learned counsel for the petitioner submits that he wants to delete the name of respondent No. 4 and 5.

The proper application may be moved within a week.

List in the first week commencing from 2nd July, 2012.

Order Date :- 18.5.2012

S. Kumar

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