Citation : 2012 Latest Caselaw 1898 ALL
Judgement Date : 18 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. SINGLE No. - 1588 of 2006 Petitioner :- Kashi Prasad Ojha Respondent :- District Registrar,Registration Office,Pratapgarh & 2 Ors. Petitioner Counsel :- Sharad Nandan Ojha Respondent Counsel :- C.S.C. Hon'ble Vishnu Chandra Gupta,J.
Learned counsel for the respondent wants time to file counter affidavit.
Last opportunity is granted to respondent to file counter affidavit within two weeks.
Rejoinder, if necessary, may be filed within 10 days thereafter.
List this writ petition for final hearing in the week commencing from 16th July, 2012.
Order Date :- 18.5.2012
S. Kumar
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