Babu Ram Prabhati vs State Of U.P.
2012 Latest Caselaw 1836 ALL

Citation : 2012 Latest Caselaw 1836 ALL
Judgement Date : 16 May, 2012

Allahabad High Court

Babu Ram Prabhati vs State Of U.P. on 16 May, 2012

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16913 of 2011
 

 
Petitioner :- Babu Ram Prabhati
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Deepak Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Het Singh Yadav,J.

As per order dated 4.7.2011, this Crl. Misc. Bail application should be placed alongwith First Crl. Msc. Bail application no. 965 of 2010. First Baill application has not been attached with it.

List on 1.6.20112. alongwith Crl. MIsc. Bail application no. 965 of 2010.

Order Date :- 16.5.2012

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