Shri Vinay Bansal, Diretor M/S ... vs The Commissioner Of Central ...
2012 Latest Caselaw 1779 ALL

Citation : 2012 Latest Caselaw 1779 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Shri Vinay Bansal, Diretor M/S ... vs The Commissioner Of Central ... on 15 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 595 of 2012
 

 
Petitioner :- Shri Vinay Bansal, Diretor M/S Sikka Papers Ltd.
 
Respondent :- The Commissioner Of Central Excise
 
Petitioner Counsel :- A.P. Mathur
 
Respondent Counsel :- S.P. Kesarwani, Sr.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Dismissed.

For order see our order of date passed on Central Excise Appeal No. 593 of 2012.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 15.5.2012

MK/

Download the LatestLaws.com Mobile App