Smt. Rama Devi & Others vs Ram Siya Singh & Another
2012 Latest Caselaw 1758 ALL

Citation : 2012 Latest Caselaw 1758 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Smt. Rama Devi & Others vs Ram Siya Singh & Another on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2967 of 2006
 

 
Petitioner :- Smt. Rama Devi & Others
 
Respondent :- Ram Siya Singh & Another
 
Petitioner Counsel :- Dharam Pal Singh,S. Niranjan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

The case is passed over on the illness slip of learned counsel for appellant.

Order Date :- 15.5.2012

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