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Devendra And Another vs Udai Pratap Singh And Others
2012 Latest Caselaw 1751 ALL

Citation : 2012 Latest Caselaw 1751 ALL
Judgement Date : 15 May, 2012

Allahabad High Court
Devendra And Another vs Udai Pratap Singh And Others on 15 May, 2012
Bench: Rajes Kumar, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 602 of 2012
 

 
Petitioner :- Devendra And Another
 
Respondent :- Udai Pratap Singh And Others
 
Petitioner Counsel :- Pradeep Chandra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

List in the week commencing  28.5.2012.

Order Date :- 15.5.2012

R

 

 

 
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