Mahmood Husain And Another vs Puspa And Others
2012 Latest Caselaw 1725 ALL

Citation : 2012 Latest Caselaw 1725 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Mahmood Husain And Another vs Puspa And Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 217 of 2012
 

 
Petitioner :- Mahmood Husain And Another
 
Respondent :- Puspa And Others
 
Petitioner Counsel :- Sant Ram Sharma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

As prayed, one week time is allowed to file copy of certificate of depoist.

List in the week commencing 28.5.2012.

Order Date :- 14.5.2012

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