Abdul Rehman (Minor) vs The State Of U.P And Another
2012 Latest Caselaw 1712 ALL

Citation : 2012 Latest Caselaw 1712 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Abdul Rehman (Minor) vs The State Of U.P And Another on 14 May, 2012

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 725 of 2011
 

 
Petitioner :- Abdul Rehman (Minor)
 
Respondent :- The State Of U.P And Another
 
Petitioner Counsel :- Shrawan Kumar
 
Respondent Counsel :- Govt. Advocate,Mohd.Tariq Iqbal
 

 
Hon'ble Ravindra Singh,J.

The learned counsel for the applicant is not present. This is bail cancellation application. List in the next cause list.

Order Date :- 14.5.2012

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