Bharat Sukhwani S/O Jai Ram ... vs State Of U.P. Thru Principal ...
2012 Latest Caselaw 1709 ALL

Citation : 2012 Latest Caselaw 1709 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Bharat Sukhwani S/O Jai Ram ... vs State Of U.P. Thru Principal ... on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1743 of 2010
 

 
Petitioner :- Bharat Sukhwani S/O Jai Ram Sukhwani
 
Respondent :- State Of U.P. Thru Principal Secretary Home
 
Petitioner Counsel :- R.B.S. Rathaur
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the petitioner submits that this petition has become infructuous.

Accordingly, it is rejected as not pressed.

Order Date :- 14.5.2012

Shahnaz

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