Smt. Neetu Devi And Others vs Bajaj Alliance General Insurance ...
2012 Latest Caselaw 1708 ALL

Citation : 2012 Latest Caselaw 1708 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt. Neetu Devi And Others vs Bajaj Alliance General Insurance ... on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 723 of 2012
 

 
Petitioner :- Smt. Neetu Devi And Others
 
Respondent :- Bajaj Alliance General Insurance Co. And Another
 
Petitioner Counsel :- Ramesh Singh,Achint Ranjan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

CIVIL MISC. DELAY CONDONATION APPLICATION NO. 150579 OF 2012.

Issue notice.

Order Date :- 14.5.2012

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