Ram Narain Singh vs State Of U.P. And Others
2012 Latest Caselaw 1657 ALL

Citation : 2012 Latest Caselaw 1657 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Ram Narain Singh vs State Of U.P. And Others on 11 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 7964 of 1990
 

 
Petitioner :- Ram Narain Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kapil Dev
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the opposite parties, the case is adjourned.

List again.

Order Date :- 11.5.2012

Tanveer/Suresh/

Download the LatestLaws.com Mobile App