Smt. Nimishamal vs State Of U.P. & Others
2012 Latest Caselaw 1457 ALL

Citation : 2012 Latest Caselaw 1457 ALL
Judgement Date : 8 May, 2012

Allahabad High Court

Smt. Nimishamal vs State Of U.P. & Others on 8 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 12353 of 2012
 

 
Petitioner :- Smt. Nimishamal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.P. Singh
 
Respondent Counsel :- C.S.C.,B.L.Srivastava,Mahesh Sharma,Siddhartha Varma,Vinod Sinha
 

 
Hon'ble V.K. Shukla,J.

List in the second week of August, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 8.5.2012

SRY

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