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M/S L.C. Foods (Pvt.) Ltd. vs State Of U.P. & Others
2012 Latest Caselaw 1436 ALL

Citation : 2012 Latest Caselaw 1436 ALL
Judgement Date : 7 May, 2012

Allahabad High Court
M/S L.C. Foods (Pvt.) Ltd. vs State Of U.P. & Others on 7 May, 2012
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 68004 of 2010
 

 
Petitioner :- M/S L.C. Foods (Pvt.) Ltd.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Nandan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Heard counsel for the parties.

Counsel for the petitioner submits that the controversy involved in this writ petition is based on identical facts  as are involved in the connected Writ Petition No.68000 of 2010 M/s Tridevi Cement & Steel Pvt. Ltd. & another Vs. State of U.P. and others which has been heard and decided today itself by a separate judgment and order.

In view of the aforesaid facts and circumstances of this case, this writ petition is dismissed for the same reasons as contained in the judgment and order dated 7.5.2012 passed in the above referred writ petition.

Order Date :- 7.5.2012

piyush

 

 

 
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