M/S Gail India Limited vs M/S Alok Glass Works
2012 Latest Caselaw 1425 ALL

Citation : 2012 Latest Caselaw 1425 ALL
Judgement Date : 7 May, 2012

Allahabad High Court

M/S Gail India Limited vs M/S Alok Glass Works on 7 May, 2012

Bench: Yatindra Singh, Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 551 of 2012
 

 
Petitioner :- M/S Gail India Limited
 
Respondent :- M/S Alok Glass Works
 
Petitioner Counsel :- Madhur Prakash
 
Respondent Counsel :- H.R. Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Mohd. Tahir,J.

List this case in the week commencing 21st May 2012.

The appellant may file rejoinder affidavit as well as a copy of the formal order by the next date.

On the next date, the name of Mr H.R. Mishra may be shown as the counsel for the appellant, rather than as the counsel for the respondent.

Order Date :- 7.5.2012

sks-grade iv

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