Sanjeev Sinha vs Central Administrative Tribunal ...
2012 Latest Caselaw 1392 ALL

Citation : 2012 Latest Caselaw 1392 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Sanjeev Sinha vs Central Administrative Tribunal ... on 4 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 173 of 2002
 

 
Petitioner :- Sanjeev Sinha
 
Respondent :- Central Administrative Tribunal Lucknow Bench Lucknow
 
Petitioner Counsel :- R.C.Saxena,Anil Kumar,Yogesh Saxena
 
Respondent Counsel :- B.B.Saxena
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List again showing the name of Shri I.H. Farooqui, learned Assistant Solicitor General of India, in the cause list as counsel for the opposite parties.

List this case in the month of July, 2012.

Order Date :- 4.5.2012

Tanveer/Suresh

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