Jitendra And Others vs State Of U.P.
2012 Latest Caselaw 1376 ALL

Citation : 2012 Latest Caselaw 1376 ALL
Judgement Date : 4 May, 2012

Allahabad High Court

Jitendra And Others vs State Of U.P. on 4 May, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4154 of 2011
 

 
Petitioner :- Jitendra And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satyendra Kumar Singh,J.S. Sengar,Rajul Bhargava,V.C. Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

As prayed list in July 2012.

Order Date :- 4.5.2012

N.A.

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